Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(j) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010 (j)"Engineer-in-Chief' means an Engineer-in-Chief of the Department and includes a post declared by the Government as equivalent;
