Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006

(6)The term of office of members of the Board shall be such as may be prescribed.