Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(g) in The West Bengal Factories (Welfare Officers) Rules, 1971

(g)to advise the factory management on questions relating to -
(i)training of new entrants and apprentices, where there is no arrangement for imparting training.
(ii)transfer and promotion, and
(iii)supervise and control the notice board and information bulletins to facilitate further education of workers and to encourage their attendance at technical institutes.