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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3)(d) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(d)supply of at least 22.7 litres of water per day for each child shall be made available;