Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 21 in The M.P. Factories Rules, 1962 21. Record of white-washing, etc. - The record of dates on which white-washing colour washing varnishing, etc. are carried out shall be entered in a register maintained in Form No. 7.Rules prescribed under sub-section (2) of Section 12
