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[Cites 0, Cited by 4] [Section 19(7)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(7)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)purchase of all automobiles including commercial vehicles, two wheelers and three wheelers and spare parts for repair and maintenance thereof, unless the registered dealer is in the business of dealing in such automobiles or spare parts; or