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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2)(i) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(i)the manner of recognition of the courses of study, the type of training and examinations to be conducted by an institution for the purposes of eligibility for the diplomas, certificates and other academic distinctions;