Delhi High Court - Orders
Uday Vir Singh And Anr vs Union Of India And Ors on 17 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2959/2014
UDAY VIR SINGH AND ANR ..... Petitioners
Through:
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Abha Malhotra, Advocate.
Inspector Sanjay Kumar, CISF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 17.01.2019 CM No. 9352/2016 & CM No. 38683/2018
1. Learned counsel for the Respondents informs the Court that the order promoting the Respondent No. 4 has been issued clarifying that such promotion is subject to the outcome of the present petition.
2. These applications are accordingly disposed of.
W.P.(C) 2959/2014
3. None appears for the Petitioner.
4. List for hearing on 16th May 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 17, 2019/ss