Madhya Pradesh High Court
Ram Kumar Rajak vs Manglu Rajak (Died) Through Lrs. Smt. ... on 24 February, 2022
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 The High Court Of Madhya Pradesh SA No. 418 of 2022 (RAM KUMAR RAJAK AND OTHERS Vs MANGLU RAJAK (DIED) THROUGH LRS. SMT. SAVITRI BAI AND OTHERS) Jabalpur, Dated : 24-02-2022 Shri R.S. Saini, Advocate for the appellants.
Record be called for. List immediately after receiving the record.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2022.02.24 16:37:27 IST