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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in The Mineral Conservation And Development Rules, 1988

(d)"beneficiation" means processing of minerals or ores for the purpose of-
(i)regulating the size of a desired produce;
(ii)removing unwanted constituents; and
(iii)improving quality, purity or assay grade of desired product;