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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(b) in Punjab Boiler Attendants Rules, 1961

(b)An econominser shall be deemed to be in use for the purpose of these rules, when there is a flow of flued gases past the economiser and an appreciable heat transfer between the water and the heating gases.