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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(3) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(3)Where an order of confiscation has been made under subsection (1), all the rights and title in such property shall vest absolutely in the Government free of all encumbrances and no compensation shall be payable in respect of such confiscation.