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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(ii) in The Punjab Cinemas (Regulation) Rules, 1952

(ii)[ any educational institution recognised by the Government or the University incorporated by law or an educational Board controlling the courses of study and holding of examination; [Punjab Government Notification published in Punjab Government Gazette Legislative Supplement Part III, dated 14.4.1967.]