Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(1) in Rajasthan State Legal Services Authority Regulations, 1999 (1)The term of office of the Members of the Taluk Legal Services Committee shall be of two years and they shall be eligible for re-nomination.
