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State of Punjab - Section

Section 255 in Punjab Jail Manual, 1996

255. Record of persons and things passed into or out of the jail.

- The gate-keeper shall keep a record, in the prescribed register, of the names of all persons whomsoever who at any time pass into or out of the jail, with the hour and minute, of the entrance and exit of every such person, and, as far as may be, the name and a sufficient description of every article of whatever kind passed into or out of the jail.