Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 3 October, 2024
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2018 & I.A. 11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. .....Plaintiffs
Through: Mr. J.M. Kalia, Mr. Dhruv Kalia and
Mr. Siddhartha Shukla, Advs. with
Mr. Harshit, JLO
versus
HINDUSTAN LEVER LTD. .....Defendant
Through: Mr. Saif Khan, Mr. Shobhit Agarwal
and Mr. Prajjwal Kushwaha, Advs.
M: 7791065506
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 03.10.2024
1. Learned counsels appearing for the parties submit that the matter could not be resolved.
2. The matter is at the stage of final hearing, after completion of evidence.
3. Accordingly, list for hearing on 27th January, 2025.
MINI PUSHKARNA, J OCTOBER 3, 2024/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2024 at 00:57:30