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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Puducherry - Subsection

Section 10(6)(c) in The Puducherry Home Guards Act, 1965.

(c)subject to the orders in revision and appeal aforesaid, any order passed by the Commandant or Commandant General under, sub-section (3), shall be final.