Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(i) in The Orissa Panchayat Samiti Budget Rules, 1969

(i)The Annual Budget Estimate for the following year prepared by the Block Development Officer and approved by the Chairman of the Panchayat Samiti, shall be placed before the Standing Committee on Planning Finance and Budget by a date not later than the 1st February. The Standing Committee after scrutinising the Annual Budget Estimate may effect such modification as it deems fit.