Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(b) in Punjab Prevention of Food Adulteration Rules, 2004 (b)"Central Rules" means the Prevention of Food Adulteration Rules, 1955 made by the Central Government in exercise of the powers under section 23 of the Act;
