Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(j) in The Sapphire Act, 1989 (1932 A. D.)

(j)"Police Officer" means and includes all officers of the Police Department of and above the rank of a constable;