Himachal Pradesh High Court
Mauji Ram vs . State Of H.P. And Ors. on 4 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Mauji Ram Vs. State of H.P. and ors.
CWP No. 1514 of 2020 04.08.2023 Present: Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Mr. Gautam Sood, Mr. Rahul of Thakur and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondent.
At the request of learned Deputy Advocate General, rt list on 11.08.2023.
( Satyen Vaidya ) Judge 4th August, 2023 (sushma) ::: Downloaded on - 04/08/2023 20:36:39 :::CIS