Section 8 in U.P. Consolidation of Holdings Rules, 1954

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State of Uttar Pradesh - Section

Section 8 in U.P. Consolidation of Holdings Rules, 1954

8. Irrigation facilities available -

(a)Number of Government Tube-wells...................Area irrigated.

(b)Number of Private Tube-wells....................Ditto.

(c)Number of pucca and earthen wells of durable nature.......................Ditto.

(d)Area irrigated by canal

(e)Area irrigated by other sources