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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Greater Bengaluru City Corporation -

Section 13(2) in The Bangalore City Civil Court Act, 1979

(2)Where any such suit or proceeding comes before,-
(a)the Principal City Civil Judge, he shall place it before any other Judge for disposal according to law ;
(b)any other Judge, he shall report the circumstances to the Principal City Civil Judge who shall thereupon place it before any other Judge for disposal according to law.