Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Rameshwar Shah vs . N.K. Mahindroo on 22 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Rameshwar Shah Vs. N.K. Mahindroo CMP(M) No. 734 of 2022 .

22.06.2022 Present: Mr. R.K. Bawa, Senior Advocate, with Mr. Ajay Kumar Sharma, Advocate, for the applicant/appellant.

CMP(M) No. 734 of 2022 Issue notice to the non­applicant/respondent, returnable for 5th August, 2022. Steps for service be taken within one week. List for consideration on 5th August, 2022.

(Ajay Mohan Goel) Judge June 22, 2022 (bhupender) ::: Downloaded on - 22/06/2022 20:06:20 :::CIS