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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(1)(a) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(a)a notice specifying the polling area, the serial number of electors in the relevant electoral roll who are entitled to vote at the polling station; and