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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(1)(a) in Telangana Lokayukta Act, 1983

(a)the Lokayukta or Upa-Lokayukta may by writing under his hand addressed to the Governor, resign his office;