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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2) in The Assam Secondary Education (Provincialisation) Act, 1977

(2)All employees shall get such emoluments as salary and allowances as may be prescribed :Provided that no employee shall get as emoluments any amount which is less than the amount he was getting immediately before appointed day.