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Madras Presidency - Section

Section 45 in Madras Estates Land Act, 1908

45. [ [Section 45 was omitted by section 32 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]

***][46 to 49. ***] [Sections 46 to 49 and the heading thereto were omitted by section 33 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]