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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(5)(iii) in The Bihar Co-operative Societies Rules, 1959

(iii)[ Notwithstanding anything contrary contained in this Rule or bye-laws of any co-operative societies, all the delegates to an affiliating society shall directly participate in the Special General Meeting of such affiliating society.]]