Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(4)(ii) in The Himachal Pradesh Value Added Tax Act, 2005

(ii)by an officer below the rank of an Excise and Taxation Officer; and