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State of Tamilnadu - Section

Section 2 in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

2. Definitions.

- In these rules, unless the context otherwise requires, -
(a)"Act" means the Parambikulam-Aliyar Project (Regulation of Water Supply) Act, 1993 (Tamil Nadu Act 20 of 1993);
(b)"Controlling Officer" means the Assistant Executive Engineer, Public Works Department in-charge of Thirumurthy Reservoir.