Himachal Pradesh High Court
Vijay Kumar vs . Hrtc And Another. on 11 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Vijay Kumar vs. HRTC and another.
.
CWP No. 3510 of 2022 11.10.2022 Present: Mr. Surinder Saklani, Advocate for the petitioner.
Mr. Vikas Rajput, Advocate for the respondents.
Even though, there is no ground for extending the time for compliance, however, taking into account the persuvasive submissions made by Mr. Vikas Rajput, learned counsel for the respondents, we deem it appropriate to grant three weeks further time to file compliance report/affidavit, failing which, the erring respondent(s), shall appear before this Court along-
with the relevant records.
List on 15th November, 2022.
( Tarlok Singh Chauhan )
Judge
October 11, 2022 ( Virender Singh )
(naveen) Judge
::: Downloaded on - 11/10/2022 20:09:43 :::CIS