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Chattisgarh High Court

Amarnath Agrawal vs Jai Singh Agrawal on 4 May, 2016

                        HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                        CRR No. 79 of 2016
                        Amarnath Agrawal Versus Jai Singh Agrawal and others



4-5-2016

Mr. Sanjay Kumar Agrawal, Adv. for the applicant.

Ms. Anubhuti Marhas, Adv. for R- 8 and

10. Mr. Lav Sharma, PL for R-11.

Case is taken up on a mention being made by counsel for the applicant that he is not feeling well, hence the case may be adjourned.

As prayed, list the matter for further hearing after two weeks.

Sd/-

(Chandra Bhushan Bajpai) Judge Pathak