Calcutta High Court (Appellete Side)
Cooch Behar & Ors vs Smt. Mapita Samaddar & Ors on 11 May, 2017
Author: Dipankar Datta
Bench: Dipankar Datta
1
11.5.17
MAT 1466 OF 2016
With
CAN 7979 of 2016
(Application for stay)
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The Headmaster, Bhotebari Sitanath High School, Cooch Behar & Ors.
-vs.-
Smt. Mapita Samaddar & Ors. Mr. Gopal Chandra Ghosh Ms. Jayeta Kaunda.
...For the Appellants. Mr. Amalesh Roy Ms. Mousumi Bhowal.
.....For the Respondent No.1/ Writ Petitioner.
Mr. Kishore Dutta Mr. Bhaskar Prasad Vaisya.
....For the State.
Dr. Sutanu Kr. Patra ....For the West Bengal Central School Service Commission.
Mr. Dutta, learned Advocate General appearing for the State has produced the relevant file. The same shall be retained with the records.
ACO Put up the appeal along with the application on next Monday (15th May, 2017) once again under the same heading.
(Dipankar Datta, J.) (Debi Prosad Dey, J.)