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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Ladakh - Subsection

Section 23(xxvi) in Ladakh Autonomous Hill Development Councils Act, 1997

(xxvi)small scale and [cottage industries, handicrafts and handlooms;] [Substituted 'cottage industries' by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.]