Punjab-Haryana High Court
Kalpataru Power Transmission Ltd vs Vinod And Ors on 24 February, 2023
Neutral Citation No:=2023:PHHC:048266
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
Judgment Reserved on: 23.01.2023
Judgment Pronounced on: 24.02.2023
101 (3) CR-3502-2017 (O&M)
KALPATARU POWER TRANSMISSION LTD.
... Petitioner
VERSUS
VINOD AND OTHERS
... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
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Present: Mr. Naresh Jain, Advocate with
Mr. Amit Kumar, Advocate
for the petitioner.
Mr. Pankaj Mulwani, DAG, Haryana
for respondent No.3 and 4
None for remaining respondents.
****
VINOD S. BHARDWAJ, J. (ORAL)
For orders, see the order/judgment of even date passed in CWP- 21878 of 2017 titled as 'Vinod and others Vs. Kalpataru Power Transmission Ltd. and others.' (VINOD S. BHARDWAJ) 24.02.2023 JUDGE rajender Neutral Citation No:=2023:PHHC:048266 1 of 1 ::: Downloaded on - 02-06-2023 12:38:54 :::