Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534B] [Entire Act] State of Odisha - Subsection Section 534B(b) in Orissa Municipal Rules, 1953 (b)for a building or a site exceeding 500 square yards but not exceeding 700 square yards in area the maximum permissible plinth area shall be two-fifths of the site area or 280 square yards whichever is more;
