Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] NCT Delhi - Subsection Section 65(b) in Delhi Fire Service Act, 2007 (b)the Delhi Fire Prevention and Fire Safety Act, 1986 (56 of 1986) shall stand repealed;
