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State of Gujarat - Section
Section 450 in Gujarat High Court Rules, 1993
450. Register for recognised clerks.
- The Registrar shall maintain in the following form a register of all recognized clerks registered in the High Court:Register of Recognized Clerks of Advocates| Sr. No. | Name | Father's Name | Residence | Date of Registration | Name or Names of Advocatesunder Whom employed | Date of removal from theregister with cause ofremoval in brief | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |