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State of Gujarat - Section

Section 450 in Gujarat High Court Rules, 1993

450. Register for recognised clerks.

- The Registrar shall maintain in the following form a register of all recognized clerks registered in the High Court:Register of Recognized Clerks of Advocates
Sr. No. Name Father's Name Residence Date of Registration Name or Names of Advocatesunder Whom employed Date of removal from theregister with cause ofremoval in brief Remarks
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