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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(ii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(ii)After the said date, the Returning Officer shall consider the objections received, if any, and shall, if necessary, revise the electoral rolls. The electoral rolls as finally published shall be final and conclusive.