Supreme Court - Daily Orders
Workmen Of Food Corp. Of India vs Management Food Corp. Of India on 28 November, 2014
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.22 COURT NO.13 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18967/2014
(Arising out of impugned final judgment and order dated 16/07/2013
in WA No. 1179/2004 passed by the High Court of A.P. at Hyderabad)
WORKMEN OF FOOD CORP. OF INDIA Petitioner(s)
VERSUS
MANAGEMENT FOOD CORP. OF INDIA Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 28/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. B.V. Chandan, Adv.
Ms. T. Anamika, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the special leave petition.
Tag with S.L.P. (C) Nos. 3842-3843 of 2014.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.12.04
12:04:35 IST
Reason: