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Supreme Court - Daily Orders

Workmen Of Food Corp. Of India vs Management Food Corp. Of India on 28 November, 2014

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.22                                COURT NO.13                   SECTION XV

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for    Special   Leave   to   Appeal    (C)......CC   No(s).
  18967/2014

  (Arising out of impugned final judgment and order dated 16/07/2013
  in WA No. 1179/2004 passed by the High Court of A.P. at Hyderabad)

  WORKMEN OF FOOD CORP. OF INDIA                                          Petitioner(s)

                                                    VERSUS

  MANAGEMENT FOOD CORP. OF INDIA                                          Respondent(s)



  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 28/11/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                    Mr. B.V. Chandan, Adv.
                                       Ms. T. Anamika, Adv.


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice on the application for condonation of delay as well as on the special leave petition.

Tag with S.L.P. (C) Nos. 3842-3843 of 2014.




                      (R.NATARAJAN)                              (SNEH LATA SHARMA)
                       Court Master                                 Court Master
Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.12.04
12:04:35 IST
Reason: