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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(6) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(6)A customer seeking short term open access on inter-State network in conjunction with intra- State network shall submit the application as detailed at sub regulation (1) (iii) to the Nodal Agency for issue of No Objection certificate/ concurrence/prior standing clearance.