Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(1)(c) in Bihar Minor Mineral Concession Rules, 1972 (c)Surface rent shall be charged at the rate specified by the Collector from time to time for the area occupied or used by the lessee.]