Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(vii) in West Bengal Co-operative Societies Rules, 2011

(vii)to express and organize opinion on matters of Co-operative policy and act as the accredited representative movement in the State and in the national spheres;