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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(2)In case on the date specified in the notice the parties appear before the Tribunal and confirm the settlement arrived at before the Conciliation Officer, the Tribunal shall final order as agreed to in such settlement.