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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(8) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(8)The member putting the question may withdraw the same at any time before the answer is read at the meeting, and in any such case the question shall be expunged from the minutes.