Andhra Pradesh High Court - Amravati
Tadi Surya Bhaskar Reddy vs The State on 27 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.: CRL. R.C.No.109 of 2021, 857 of 2018, 870 of 2018,
872 of 2018 and 951 of 2018
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
13. 27.10.2022 SRK, J Post on 01.11.2022. Interim order granted earlier is extended for a period of two weeks.
Print name of Sri A.Chennakeshavulu in place of Sri V.Surender.
________ SRK, J DRK