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State of Odisha - Section

Section 36 in Orissa Value Added Tax Act, 2004

36. Rounding off of amount of Tax or penalty.

- The amount of tax or penalty payable or refundable for any period under the provisions of this Act shall be rounded off to the nearest rupee where such amount contains a fraction of a rupee being fifty paise or more, and where such fraction is less than fifty paise, it shall be ignored.