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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Maharashtra - Subsection

Section 4A(1)(d) in Maharashtra Public Trust Rules, 1951

(d)[ who has served as an officer in the Maharashtra Finance and Accounts Service Class I (Senior) for a period of not less than five years.] [Added by Notification No. 13337/P, dated 2nd June 1972.]