Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 117] [Entire Act]

State of Bihar - Subsection

Section 117(2) in The Bihar Municipal Act, 2007

(2)A copy of every such annual statement shall be submitted to the State Government by the Chief Municipal Officer.